Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] Union of India - Subsection Section 15(t) in Cochin Port Trust (Licensing of stevedoring and shore handling) Regulations, 2019 (t)Whenever causal workers are deployed, stevedoring and shore handling agent should ensure that such workers are covered by insurance policy;
