Supreme Court - Daily Orders
Ajit Vishnu Ranade vs Speaker Maharashtra State Legislative ... on 14 December, 2023
Bench: Surya Kant, Dipankar Datta
ITEM NO.12 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).1389/2023
AJIT VISHNU RANADE Petitioner(s)
VERSUS
SPEAKER MAHARASHTRA STATE LEGISLATIVE ASSEMBLY & ORS.Respondent(s)
(FOR ADMISSION and IA No.256525/2023-EXEMPTION FROM FILING O.T. and
IA No.256523/2023-APPROPRIATE ORDERS/DIRECTIONS)
Date : 14-12-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s) Mr. Ravindra Keshavrao Adsure, Adv.
Ms. Sakshi Ajit Kale, Adv.
Mr. Yash Prashant Sonavane, Adv.
Ms. Sangeeta Sagar Pahune-patil, Adv.
Mr. Avnish Pandey, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1. Learned counsel for the petitioner seeks and is permitted to withdraw this writ petition with liberty to pursue his pending representation.
2. The writ petition is dismissed as withdrawn.
(ARJUN BISHT) (PREETHI T.C.)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
ARJUN BISHT
Date: 2023.12.15
17:04:36 IST
Reason: