Section 25(2)(l) in The Orissa Taxation (On Goods carried by Roads or Inland Waterways) Act, 1968

[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(2)(l) in The Orissa Taxation (On Goods carried by Roads or Inland Waterways) Act, 1968

(l)the conditions under which the production of accounts or documents or the furnishing of information may be required under Sub-section (1) of Section 16;

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State of Odisha - Subsection

Section 25(2)(l) in The Orissa Taxation (On Goods carried by Roads or Inland Waterways) Act, 1968