Delhi High Court - Orders
Vedanta Limited vs Union Of India & Ors on 24 April, 2026
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14738/2025, CM APPL. 60479/2025, CM APPL.
60480/2025, CM APPL. 77491/2025 & CM APPL. 18128/2026
VEDANTA LIMITED .....Petitioner
Through: Mr. Jayant Mehta, Sr. Adv. Mr. Jai
Sai Deepak, Sr. Adv. Ms. Anuradha
Dutt, Adv. Mr. Anish Kapur, Adv.
Ms. Nikhita K Suri, Adv. Ms. Suman
Yadav, Adv. Mr. Gurudas Khurana,
Adv. Mr. Raghav Dutt, Adv.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. R. Venkatramani, AGI, Mr.
Nakul Sachdeva, Mr. Shreyansh
Rathi, Mr. Sagar Arora, Mr. Kartikey
Agarwal, Ms. shrinkhla Tiwari, Mr.
Abhinandan Sharma & Mr. Karan
Sharma, Advs. for R-2.
Mr. Ajoy Roy, Ms. Avlokita Rajvi,
Mr. Lakshya Khanna, Mr. Bakhshind
Singh, Advocates for R-3.
Mr. Chetan Sharma, Senior Advocate,
ASG Mr. Abhishek Gupta, Adv Mr.
Amit Gupta, Adv Mr. Kumar
Kartikeya, Adv Mr. R V Prabhat, Adv
Mr. Shubham Sharma, Adv Mr. Yash
Wardhan Sharma, Adv Mr. Naman,
Adv Mr Dhananjay Singh, Adv Mr.
Chanakya Kene, Adv. for R-4.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/04/2026 at 22:20:48
ORDER
% 24.04.2026
1. Mr. Jayant Mehta, learned senior counsel appearing for the petitioner, is in the midst of his submissions.
2. List for further submissions on 27.04.2026.
PURUSHAINDRA KUMAR KAURAV, J APRIL 24, 2026/p This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/04/2026 at 22:20:48