Supreme Court - Daily Orders
Google Llc vs Competition Commission Of India on 14 July, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
CA 4098/2023
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ITEM NO.12 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.4098/2023
GOOGLE LLC & ANR. Appellant(s)
VERSUS
COMPETITION COMMISSION OF INDIA & ORS. Respondent(s)
(With IA No.119605/2023-GRANT OF INTERIM RELIEF and IA
No.119609/2023-PERMISSION TO FILE LENGTHY LIST OF DATES and IA
No.119608/2023-APPROPRIATE ORDERS/DIRECTIONS)
WITH C.A. No.4104/2023 (XVII)
(With IA No.120631/2023-EX-PARTE AD-INTERIM RELIEF)
Date : 14-07-2023 These appeals were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE MANOJ MISRA
For Appellant(s) Mr. Harish Salve, Sr. Adv.
Mr. Maninder Singh, Sr. Adv.
Mr. Arun Kathpalia, Sr. Adv.
Mr. Vijayendra Pratap Singh, Adv.
Ms. Hemangini Dadwal, Adv.
Mr. Toshit Shandilya, Adv.
Mr. Raghav Seth, Adv.
Mr. Mohith Gauri, Adv.
Mr. Anant Narayan Misra, Adv.
Mr. Deepanshu Poddar, Adv.
Signature Not Verified
Ms. Ileina Srivastava, Adv.
Digitally signed by Mr. Ravisekhar Nair, Adv.
CHETAN KUMAR
Date: 2023.07.14
16:33:54 IST
Reason:
CA 4098/2023
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Mr. Parthsarathi Jha, Adv.
Ms. Ketki Agarwal, Adv.
Mr. Pavan Kalyan, Adv.
Ms. Raagini Agarwal, Adv.
Mr. Raghav Shankar, Adv.
Ms. Ashita Chawla, Adv.
Mr. Ajay Sabharwal, Adv.
Ms. Manmeet Kaur Sareen, Adv.
Mr. Rangasaran Mohan, Adv.
Ms. Bani Brar, Adv.
Mr. Aditya Dhupar, Adv.
Mr. Snehasish Mukherjee, AOR
CA 4104/2023 Mr. N Venkataraman, ASG
Mr. Samar Bansal, Adv.
Mr. Tahir Ashraf Siddiqui, AOR
Mr. Manu Chaturvedi, Adv.
Mr. Chandrashekhar Bharati, Adv.
Ms. Ria Dhawan, Adv.
Mr. Madhav Gupta, Adv.
Mr. Vedant Kapur, Adv.
For Respondent(s) Mr. N Venkataraman, ASG
Mr. Samar Bansal, Adv.
Mr. Manu Chaturvedi, Adv.
Mr. Tahir Ashraf Siddiqui, AOR
Ms. Ria Dhawan, Adv.
Ms. Chandrashekhar Bharati, Adv.
Mr. T. Sundar Ramanathan, AOR
Mr. Abir Roy, Adv.
Mr. Aman Shankar, Adv.
Mr. Vivek Pandey, Adv.
Mr. S.S. Shroff, AOR
Mr. Abir Roy, Adv.
Mr. Aman Shankar, Adv.
Mr. Vivek Pandey, Adv.
Mr. Lzafeer Ahmad B.F., AOR
CA 4098/2023
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Mr. Harish Salve, Sr. Adv.
Mr. Maninder Singh, Sr. Adv.
Mr. Arun Kathpalia, Sr. Adv.
Mr. Vijayendra Pratap Singh, Adv.
Ms. Hemangini Dadwal, Adv.
Mr. Toshit Shandilya, Adv.
Mr. Raghav Seth, Adv.
Mr. Mohith Gauri, Adv.
Mr. Anant Narayan Misra, Adv.
Mr. Deepanshu Poddar, Adv.
Ms. Ileina Srivastava, Adv.
Mr. Ravisekhar Nair, Adv.
Mr. Parthsarathi Jha, Adv.
Ms. Kekti Agarwal, Adv.
Ms. Bhaavi Agarwal, Adv.
Mr. Pavan Kalyan, Adv.
Ms. Raagini Agarwal, Adv.
Mr. Raghav Shankar, Adv.
Ms. Ashita Chawla, Adv.
Mr. Ajay Sabharwal, Adv.
Ms. Manmeet Kaur Sareen, Adv.
Mr. Rangasaran Mohan, Adv.
Ms. Bani Brar, Adv.
Mr. Aditya Dhupar, Adv.
Mr. Udai Khanna, Adv.
Mr. Snehasish Mukherjee, AOR
UPON hearing the counsel the Court made the following
O R D E R
1 Issue notice.
2 List the Civil Appeals on 10 October 2023.
3 Counsel appearing on behalf of the contesting parties shall file brief notes of
submissions by 3 October 2023, which shall be exchanged in advance. Counsel shall also exchange the issues which they propose to address before this Court.
CA 4098/2023 44 The parties shall prepare soft copies of a convenience compilation duly indexed. For the said purpose, Mr Samar Bansal, counsel assisting Mr N Venkataraman, Additional Solicitor General and Mr Toshit Shandliya, counsel assisting Mr Harish N Salve, senior counsel, shall be nodal counsel who shall prepare the soft copies. The soft copies of the brief notes of submissions and convenience compilation shall also be emailed to [email protected].
(CHETAN KUMAR) (SAROJ KUMARI GAUR)
A.R.-cum-P.S. Assistant Registrar