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Supreme Court - Daily Orders

Google Llc vs Competition Commission Of India on 14 July, 2023

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

     CA 4098/2023
                                           1


     ITEM NO.12                    COURT NO.1                SECTION XVII

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

                               Civil Appeal No.4098/2023


     GOOGLE LLC & ANR.                                        Appellant(s)

                                          VERSUS

     COMPETITION COMMISSION OF INDIA & ORS.                   Respondent(s)

     (With   IA   No.119605/2023-GRANT   OF   INTERIM        RELIEF  and      IA
     No.119609/2023-PERMISSION TO FILE LENGTHY LIST          OF DATES and     IA
     No.119608/2023-APPROPRIATE ORDERS/DIRECTIONS)

     WITH C.A. No.4104/2023 (XVII)
     (With IA No.120631/2023-EX-PARTE AD-INTERIM RELIEF)


     Date : 14-07-2023 These appeals were called on for hearing today.


     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
                         HON'BLE MR. JUSTICE MANOJ MISRA


     For Appellant(s)        Mr. Harish Salve, Sr. Adv.
                             Mr. Maninder Singh, Sr. Adv.
                             Mr. Arun Kathpalia, Sr. Adv.
                             Mr. Vijayendra Pratap Singh, Adv.
                             Ms. Hemangini Dadwal, Adv.
                             Mr. Toshit Shandilya, Adv.
                             Mr. Raghav Seth, Adv.
                             Mr. Mohith Gauri, Adv.
                             Mr. Anant Narayan Misra, Adv.
                             Mr. Deepanshu Poddar, Adv.
Signature Not Verified
                             Ms. Ileina Srivastava, Adv.
Digitally signed by          Mr. Ravisekhar Nair, Adv.
CHETAN KUMAR
Date: 2023.07.14
16:33:54 IST
Reason:
CA 4098/2023
                                 2


                    Mr. Parthsarathi Jha, Adv.
                    Ms. Ketki Agarwal, Adv.
                    Mr. Pavan Kalyan, Adv.
                    Ms. Raagini Agarwal, Adv.
                    Mr. Raghav Shankar, Adv.
                    Ms. Ashita Chawla, Adv.
                    Mr. Ajay Sabharwal, Adv.
                    Ms. Manmeet Kaur Sareen, Adv.
                    Mr. Rangasaran Mohan, Adv.
                    Ms. Bani Brar, Adv.
                    Mr. Aditya Dhupar, Adv.
                    Mr. Snehasish Mukherjee, AOR

CA 4104/2023        Mr. N Venkataraman, ASG
                    Mr. Samar Bansal, Adv.
                    Mr. Tahir Ashraf Siddiqui, AOR
                    Mr. Manu Chaturvedi, Adv.
                    Mr. Chandrashekhar Bharati, Adv.
                    Ms. Ria Dhawan, Adv.
                    Mr. Madhav Gupta, Adv.
                    Mr. Vedant Kapur, Adv.

For Respondent(s)   Mr. N Venkataraman, ASG
                    Mr. Samar Bansal, Adv.
                    Mr. Manu Chaturvedi, Adv.
                    Mr. Tahir Ashraf Siddiqui, AOR
                    Ms. Ria Dhawan, Adv.
                    Ms. Chandrashekhar Bharati, Adv.

                    Mr. T. Sundar Ramanathan, AOR
                    Mr. Abir Roy, Adv.
                    Mr. Aman Shankar, Adv.
                    Mr. Vivek Pandey, Adv.

                    Mr. S.S. Shroff, AOR

                    Mr. Abir Roy, Adv.
                    Mr. Aman Shankar, Adv.
                    Mr. Vivek Pandey, Adv.
                    Mr. Lzafeer Ahmad B.F., AOR
CA 4098/2023
                                            3


                           Mr. Harish Salve, Sr. Adv.
                           Mr. Maninder Singh, Sr. Adv.
                           Mr. Arun Kathpalia, Sr. Adv.
                           Mr. Vijayendra Pratap Singh, Adv.
                           Ms. Hemangini Dadwal, Adv.
                           Mr. Toshit Shandilya, Adv.
                           Mr. Raghav Seth, Adv.
                           Mr. Mohith Gauri, Adv.
                           Mr. Anant Narayan Misra, Adv.
                           Mr. Deepanshu Poddar, Adv.
                           Ms. Ileina Srivastava, Adv.
                           Mr. Ravisekhar Nair, Adv.
                           Mr. Parthsarathi Jha, Adv.
                           Ms. Kekti Agarwal, Adv.
                           Ms. Bhaavi Agarwal, Adv.
                           Mr. Pavan Kalyan, Adv.
                           Ms. Raagini Agarwal, Adv.
                           Mr. Raghav Shankar, Adv.
                           Ms. Ashita Chawla, Adv.
                           Mr. Ajay Sabharwal, Adv.
                           Ms. Manmeet Kaur Sareen, Adv.
                           Mr. Rangasaran Mohan, Adv.
                           Ms. Bani Brar, Adv.
                           Mr. Aditya Dhupar, Adv.
                           Mr. Udai Khanna, Adv.
                           Mr. Snehasish Mukherjee, AOR


               UPON hearing the counsel the Court made the following
                                   O R D E R
     1     Issue notice.

     2     List the Civil Appeals on 10 October 2023.

     3     Counsel appearing on behalf of the contesting parties shall file brief notes of

submissions by 3 October 2023, which shall be exchanged in advance. Counsel shall also exchange the issues which they propose to address before this Court.

CA 4098/2023 4

4 The parties shall prepare soft copies of a convenience compilation duly indexed. For the said purpose, Mr Samar Bansal, counsel assisting Mr N Venkataraman, Additional Solicitor General and Mr Toshit Shandliya, counsel assisting Mr Harish N Salve, senior counsel, shall be nodal counsel who shall prepare the soft copies. The soft copies of the brief notes of submissions and convenience compilation shall also be emailed to [email protected].

               (CHETAN KUMAR)                             (SAROJ KUMARI GAUR)
                A.R.-cum-P.S.                             Assistant Registrar