Section 1 in The Karnataka Official Language Act, 1963
1. Short title and extent.
(1)This Act may be called the [Karnataka] [Adapted by the Karnataka Adaptations of Laws Order 1973 w.e.f. 1.11.1973] Official Language Act, 1963.(2)It extend to the whole of the [State of Karnataka] [Adapted by the Karnataka Adaptations of Laws Order 1973 w.e.f. 1.11.1973]
