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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(10) in The Madras Port Petroleum Rules, 1963

(10)When a vessel has finished discharging or loading petroleum, the pipe to the storage tanks shall immediately be emptied of petroleum by the vessel's pump flushing water at least as far as the valve house on shore.The same procedure shall also be observed every time pumping is suspended for any reason whatsoever.