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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Haryana - Subsection

Section 36(1)(ii) in Haryana Rural Employment Guarantee Scheme, 2007

(ii)Overall supervision and coordination of registration of applicants for employment and for providing wage employment in accordance with the provisions of the Act and the Scheme notified by the State.