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[Cites 0, Cited by 0] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(1) in The Delhi Registration Rules, 1976

(1)Besides the ordinary pasting in Book No. I, the Act requires that the following documents shall be filed in Book No. I or Additional Book No. 1:
(a)Copies of maps and plans (section 61);
(b)Copies of memoranda of documents received from other Registering Officers (section 64).