Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(viii) in Bihar Secretariat Service Act, 2007 (viii)'Cadre Controlling Authority' in relation to any grade means the Department of Personnel and Administrative Reforms of the Government of Bihar for all purposes;
