Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56(3)] [Section 56] [Entire Act] State of Haryana - Subsection Section 56(3)(a) in Haryana Municipal Corporation Election Rules, 1994 (a)such tendered ballot paper shall be serially the last number in the bundle of ballot papers issued for use at the polling station; and