Calcutta High Court
M/S Cholamandalam Investment And ... vs Bibek Bera And Anr on 9 August, 2024
Author: Sabyasachi Bhattacharyya
Bench: Sabyasachi Bhattacharyya
OC 312
ORDER SHEET
EC/123/2023
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL DIVISION
M/S CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED
VS
BIBEK BERA AND ANR.
BEFORE:
The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA
Date: 9th August, 2024.
Appearance:
Mr. Ranjit Singh, Adv.
Mr. Amar Singh, Adv.
Ms. Tutul Das Singh, Adv.
Ms. Pooja Sett, Adv.
Ms. Pragya Barua, Adv.
Mr. Ratul Deb Banerjee, Adv.
...for the petitioner The Court: The award-holder shall serve copies of the application as expeditiously as possible on the award-debtors indicating that the matter shall be listed on September 20, 2024, when the award-holder shall file affidavit of service to that effect.
The award-debtors shall file affidavit of assets on the returnable date with advance copies to the learned advocate-on-record for the award-holder.
(SABYASACHI BHATTACHARYYA, J.) S.Bag