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Calcutta High Court

M/S Cholamandalam Investment And ... vs Bibek Bera And Anr on 9 August, 2024

Author: Sabyasachi Bhattacharyya

Bench: Sabyasachi Bhattacharyya

OC 312
                                 ORDER SHEET
                                  EC/123/2023
                        IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                             COMMERCIAL DIVISION


        M/S CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED
                                  VS
                          BIBEK BERA AND ANR.


    BEFORE:
    The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA

Date: 9th August, 2024.

Appearance:

Mr. Ranjit Singh, Adv.
Mr. Amar Singh, Adv.
Ms. Tutul Das Singh, Adv.
Ms. Pooja Sett, Adv.
Ms. Pragya Barua, Adv.
Mr. Ratul Deb Banerjee, Adv.
...for the petitioner The Court: The award-holder shall serve copies of the application as expeditiously as possible on the award-debtors indicating that the matter shall be listed on September 20, 2024, when the award-holder shall file affidavit of service to that effect.
The award-debtors shall file affidavit of assets on the returnable date with advance copies to the learned advocate-on-record for the award-holder.
(SABYASACHI BHATTACHARYYA, J.) S.Bag