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[Cites 0, Cited by 0] [Section 277(2)] [Section 277] [Entire Act]

Union of India - Subsection

Section 277(2)(a) in Government of India Act, 1935

(a)include references to persons who, after service in India, Burma, or Aden, retired from the service of His Majesty before the commencement of Part III of this Act ;