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State of Haryana - Section

Section 65 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

65. Floors. [Sections 8(2) and 25(2)(f)].

- All floors of every building including floor of a kitchen, bathroom, latrine, urinals shall be damp and rat proof and shall be constructed of materials so treated as to protect it from white ants, dry rot, wet rot as per [Haryana P.W.D. Specifications, 1990] [Substituted vide Haryana Government Gazette Notification No. 19996 dated 22-12-1997.].