Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 1071 in Punjab Jail Manual 1071. Avoidance of damp and chill etc. - Damp and chills should be avoided. For this purpose fires shall be burned in all wards which are damp. The numbers confined in each ward should be reduced by providing short-term prisoners with temporary accommodation elsewhere.
