Kerala High Court
Radha Puthurthazha Kuniyil vs Shamsudheen Alasserikootathil on 14 March, 2025
OP(C) No.1205/2024 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BASANT BALAJI
Friday, the 14th day of March, 2025/23rd Phalguna, 1946
OP(C) NO. 1205 OF 2024
IA 9/2024 IN OS 109/2022 OF MUNSIFF COURT, NADAPURAM, KOZHIKODE
PETITIONER(S)/ PETITIONERS IN I.A & PLAINTIFFS IN O.S:
1. RADHA PUTHURTHAZHA KUNIYIL, AGED 57 YEARS, D/O. SANKARAN SWASTHAM,
KUTTIPRAM AMSOM, DESOM VATAKARA TALUK, KOZHIKODE, PIN - 673 101.
2. BABU PUTHURTHAZHA KUNIYIL, AGED 55 YEARS, S/O. SANKARAN SWASTHAM,
KUTTIPRAM AMSOM, DESOM VATAKARA TALUK, KOZHIKODE, PIN - 673 101.
3. GEETHA PUTHURTHAZHA KUNIYIL, AGED 40 YEARS, D/O. SANKARAN SWASTHAM,
KUTTIPRAM AMSOM, DESOM VATAKARA TALUK, KOZHIKODE, PIN - 673 101.
RESPONDENT(S)/ RESPONDENTS 1 TO 10 IN I.A AND DEFENDANTS 1 TO 11 IN O.S:
1. SHAMSUDHEEN ALASSERIKOOTATHIL, AGED 66 YEARS, D/O. KUNHABDULLA,
BUSINESS, ERAMALA AMASOM, KARTHIKAPPALLI DESOM, VATAKARA TALUK,
KOZHIKODE, PIN - 673 542.
2. RABIYA, W/O. KUNHABDULLA, ALASSERIKOOTATHIL, ERAMALA AMASOM,
KARTHIKAPPALLI DESOM, VATAKARA TALUK, KOZHIKODE, PIN - 673 542.
3. DAVOOD KAPPALLI, AGED 52 YEARS, S/O. ADBULLA HAJ, BUSINESS, PURAMERI
AMSOM, KUNINGAD DESOM VATAKARA TALUK, KOZHIKODE, PIN - 673 502.
4. SHAHEEDA KAPPALLI, AGED 47 YEARS, W/O. ADBULLA HAJI, SWASTHAM,
PURAMERI AMSOM, KUNINGAD DESOM, VATAKARA TALUK, KOZHIKODE, PIN - 673
502.
5. SULEIKHA THAZHE VELLIATT, AGED 51 YEARS, D/O. MAMMU,
SWASTHAM AYANCHERI AMSOM, KATAMERI DESOM, VATAKARA TALUK, KOZHIKODE,
PIN - 673 542.
6. ASYA KOTALIL THAZHA KUNI, AGED 56 YEARS, D/O. THARUVAYI
HAJI, ERAMALA AMASOM, KARTHIKAPPALLI DESOM, KARTHIKAPPALLI P.O,
VATAKARA TALUK, KOZHIKODE, PIN - 673542
7. FADUVA EKKOTT, AGED 36 YEARS, D/O. KUNHAMMAD, SWASTHAM MANANGATT
THARA HOUSE, AYANCHERI AMSOM, PARAMBIL DESOM, P.O PONMERI
PARAMBIL, VATAKARA TALUK, KOZHIKODE, PIN - 673 509.
8. POCKER HAJI, VELLIATT HOUSE, AGED 74 YEARS, FATHER'S NAME NOT KNOWN,
AMMAN PARAYIL HOUSE, P.O CHEKKIAD, CHEKKIAD AMSOM, PARAKKADAVU
DESOM, VATAKARA TALUK, KOZHIKODE, PIN - 673517
9. MAMMU HAJI, VAIDYAR PARAMBATH, AGED 71 YEARS, FATHER'S NAME NOT
KNOWN, BUSINESS, ELIKUNNUMMAL HOUSE, VALAYAM AMSOM, DESOM, P.O
VALAYAM, VATAKARA TALUK, KOZHIKODE, PIN - 673 506.
10. SECRETARY, NADAPURAM GRAMA PANCHAYATH, P.O KALLACHI, VATAKARA TALUK,
KOZHIKODE, PIN - 673506
11. HAMSA VELLILATT, AGED 52 YEARS, S/O. ABDU HAJI, BUSINESS, CHEKKIAD
AMSOM, KURUVANTHERI DESOM, VADAKARA TALUK, KOZHIKODE, PIN - 673 509.
OP(C) No.1205/2024 2/2
OP (Civil) praying inter alia that in the circumstances stated in
the affidavit filed along with the OP(C) the High Court be pleased to stay
all further proceedings in O.S No. 109/2022 on the file of Munsiff court
Nadapuram, pending final disposal of the above Original Petition.
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of OP(C) and this court's order dated
24/1/2025 and upon hearing the arguments of M/S R.K.MURALEEDHARAN, ATHIRA
A.MENON & HARISANKAR.K.V, Advocates for the petitioners and of M/S.ARUN
KUMAR P.,BALAGOPALAN P.,ZUBAIR P.PULIKKOOL & MINI K.KOYERI, Advocates for
the Respondents 1 to 3, 5 to 7, 9 & 11, the court passed the following:
O R D E R
Post on 16.07.2025.
Interim order is extended till then.
Sd/- BASANT BALAJI, JUDGE 14-03-2025 /True Copy/ Assistant Registrar