Karnataka High Court
Sri N Prathap Simha vs Sri R Sathyaji Raja (Major) on 10 June, 2010
Bench: V.G.Sabhahit, A.S.Bopanna
INTTHEHKHICOURT(H?KARNATAKA.BANGALORE
DATED THIS THE 10"' DAY OF JUNE 2010 ._
PRESENT
THE HoN'BLE MR. JUSTICE jg: A.
AND
THE I~ION'BLE MR.JUSTIC.E A5.-S, f1Bi)15A.NNA" 7
MISC. W. 23?; 015 A2610 V
CONTEMPT OF COURT CASENQ. 40/?.0_O6(C.I'VI1,}
BETWEEN:
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KADUGODI. WHITEFIELD ROAD
BANGALORE 560 066.
6"" MAIN. RT. NAGAR
BANGALORE 560 032.
...ACCUSED
[BY M/S. S.N. MURTH ASSTS FOR A1. A6, A7
SR1: K. PRAKASH FOR A8. ADVS.,}
THIS MISC. w. IS FILED UNDER SECTIO'N'*"I'5:3;--I:
R/W ORDER I RULE 10(2) OF THE CODE CIVIL
PROCEDURE PRAYING TO PERMIT THE RESPONDEZNT NO.
7 TO IMPLEAD THE PROPOS-3'E§D"'« RE.SPQND!13N'F----.':AS;
RESPONDENT No.9 IN THE :._AB:OvE FCASE
NECESSARY PARTY IN THE INTEREST 'OF J1.}S'IiICE.A\IIjw._V EQUITY.
THIS IvIISC.w. COMING OI~I_xFOR O'RIw,EI<5S TIIIS DAY. SABHAHIT J., DELIVERED '1'H.mr.OLLOwINO:' -- . prOpOS Ljd VV(u3'{'I"l.,11."lJ[€I' is filed for impieading app1iCatiOV'rI, '.vA'CCOI*r;fiITgIy, Misc. w.2S7I/2010 for u I irnp1é.aCi_IIIgiS aIA1"Owed..v . sa/.3 JUDGE Sd/-5 IUDGE "'B1\TS