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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(4) in Lease (Government Land for Ratanjot/Karanj Plantation and Bio-diesel Based Processing Unit) Rules, 2006

(4)In addition to the action under Section 248 of the Code the lessee shall be liable to pay a penalty of Rs. 10,000/- per hectare per month till the land is vacated by the lessee.