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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Mizoram - Subsection

Section 12(1) in The Mizo District (Forest) Act, 1955

(1)The Executive Committee may, by order,Constitute any forest which is not a reserved forest into village forest reserve, protected forest reserve or reserves for the benefit of any village community or group of village communities, and may, in like manner, vary or cancel any such order.