Patna High Court - Orders
M/S Krishna Rice And Polisher Mill vs State Bank Of India & Ors on 29 May, 2012
Author: Gopal Prasad
Bench: Gopal Prasad
Patna High Court CWJC No.6395 of 2012 (2) dt.29-05-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.6395 of 2012
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M/S Krishna Rice And Polisher Mill
.... .... Petitioner/s
Versus
State Bank Of India & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Shambhu Nath Choubey
For the Respondent/s : Mr. Dr. Binay Kumar Singh
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CORAM: HONOURABLE MR. JUSTICE GOPAL PRASAD
ORAL ORDER
2 29-05-2012Heard learned counsel for the petitioner and learned counsel for the State.
Learned counsel for the State prayed for time to seek instruction and file a counter affidavit.
As prayed for, put up this case after summer vacation, within first ten cases.
m.p. (Gopal Prasad, J)