Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of Karnataka - Subsection Section 69(b) in Karnataka Urban Development Authorities Act, 1987 (b)[after section 81C] [Substituted by Act 17 of 1991 w.e.f. 19.11.1987.], the following section shall be inserted, namely:-
