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[Cites 0, Cited by 0] [Section 103] [Entire Act]

State of Sikkim - Subsection

Section 103(1) in Sikkim Panchayat Act, 1993

(1)The superintendent, direction and control of the preparation electoral roles for and conduct of , all elections to the Gram Panchayat and Zilla Pachayat shall be vested in the State Election Commission consisting of a State Election Commissioner to be appointed by the Governor.