Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] State of West Bengal - Subsection Section 75(a) in New Town, Kolkata Development Authority Act, 2007 (a)that the approval of the building site has hot been obtained as required under the provisions of this Act and the rules and the regulations made thereunder;
