Supreme Court - Daily Orders
Manipur Truck Owners Welfare Assn. vs Union Of India on 22 September, 2014
Bench: H.L. Dattu, S.A. Bobde, Abhay Manohar Sapre
ITEM NO.14 COURT NO.2 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1060/2014
MANIPUR TRUCK OWNERS WELFARE ASSN. Petitioner(s)
VERSUS
UNION OF INDIA AND ORS Respondent(s)
(with appln. (s) for permission to file additional documents and
stay and office report)
Date : 22/09/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE H.L. DATTU
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr.V.Shekhar, Sr.Adv.
Mr.K.Krishna Kumar, Adv.
Mr.A.Tamboli, Adv.
Mr. S. Gowthaman,Adv.
For Respondent(s) Mr.Ajit Pudussery, Adv.
Mr.J.Pudussery, Adv.
Mr.K.Vijayah, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Await service of notice on respondent no.5.
Counter affidavit, if any, be filed in two weeks' time finally.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2014.09.23 13:00:06 IST Reason: