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Supreme Court - Daily Orders

Manipur Truck Owners Welfare Assn. vs Union Of India on 22 September, 2014

Bench: H.L. Dattu, S.A. Bobde, Abhay Manohar Sapre

  ITEM NO.14                             COURT NO.2                  SECTION XVIA

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

  Transfer Petition(s)(Civil)                No(s).   1060/2014

  MANIPUR TRUCK OWNERS WELFARE ASSN.                                  Petitioner(s)

                                                VERSUS

  UNION OF INDIA AND ORS                                              Respondent(s)

  (with appln. (s) for permission to file additional documents and
  stay and office report)


  Date : 22/09/2014 This petition was called on for hearing today.

  CORAM :
                         HON'BLE MR. JUSTICE H.L. DATTU
                         HON'BLE MR. JUSTICE S.A. BOBDE
                         HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE


  For Petitioner(s)                 Mr.V.Shekhar, Sr.Adv.
                                    Mr.K.Krishna Kumar, Adv.
                                    Mr.A.Tamboli, Adv.
                                    Mr. S. Gowthaman,Adv.


  For Respondent(s)                 Mr.Ajit Pudussery, Adv.
                                    Mr.J.Pudussery, Adv.
                                    Mr.K.Vijayah, Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Await service of notice on respondent no.5.

Counter affidavit, if any, be filed in two weeks' time finally.

(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2014.09.23 13:00:06 IST Reason: