Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(2A)] [Section 6] [Entire Act] State of Maharashtra - Subsection Section 6(2A)(b) in The Maharashtra Co-Operative Societies Act, 1960 (b)an extract from the record of rights duly certified showing the names of the owners of the lands and the areas of the lands included in the proposal;