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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Maharashtra - Subsection

Section 31(2) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002

(2)No person other than a occupational therapist or physiotherapist whose name is entered in the register prepared and maintained under this Act shall practise occupational therapy or physiotherapy system of medical science.