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[Cites 0, Cited by 0] [Section 30(5)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(5)(b) in The Adjudicating Authority (Procedure) Regulations, 2013

(b)If the originator or the addressee does not have a place of business, his usual place of residence shall be deemed to be the place of business;