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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(5) in Rules Issued Under Sections 36 and 39 of the Chennai City Police Act, 1888

(5)The Commissioner of Police shall, before the first day of April in each year, in consultation with the Boxing Associations, prepare a list of persons who are considered suitable to serve as Judges and Referees for boxing entertainments, having regard among other things, to their social and financial status, character and education.