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[Cites 0, Cited by 0] [Section 17(8)] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(8)(b) in The Maharashtra Medical Practitioners Act, 1961

(b)the date of his admission to the register maintained under this Act; and if he be a person who was registered on the day immediately preceding the appointed day, in a register kept under any of the Acts referred to in sub­section (4), the date of his admission to that register;