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[Cites 0, Cited by 0] [Section 237] [Entire Act]

Union of India - Subsection

Section 237(1) in The Merchant Shipping Act, 1958

(1)Neither [a special trade passenger ship] [Substituted by Act 69 of 1976, Section 2, for " an unberthed passenger ship" w.e.f. 1.12.1976).] nor a pilgrim ship shall depart or proceed from or discharge [special trade passengers] [ Substituted by Act 69 of 1976, Section 2, for " unberthed passengers" (w.e.f. 1.12.1976).] or pilgrims, as the case may be, at any port or place within India other than a port or place appointed in this behalf by the Central Government for [special trade passenger ships] [ Substituted by Act 69 of 1976, Section 2, for " unberthed passenger ships" (w.e.f. 1.12.1976).] or pilgrim ships, as the case may be.