Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(9) in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002 (9)The Board shall hold its sittings in the premises of an Observation Home and shall meet on all the working days of a week.
