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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Punjab - Subsection

Section 55(2) in The Punjab Municipal Act, 1999

(2)The first meeting referred to in sub-section (1) shall mean the meeting, -
(a)in the case of a Municipal Corporation, convened for the election of the Mayor; and
(b)in the case of a Municipal Council or a Nagar Panchayat, as the case may be, convened for the election of the President.