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[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(3)(e) in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007

(e)to recommend to the sponsoring body the liquidation of the private university, if a situation arises when the functioning of the private university is not possible; and