Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(6)] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(6)(b) in Kerala Town and Country Planning Act, 2016

(b)Secretaries to the Government Departments other than those mentioned in clause (d) of sub-section (4);