Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 29 in The U.P. Industrial Development Authorities Centralized Service Rules, 2018 29. Payment Authority. - The pay and allowances of officers and other employees of the service shall be paid by the Authority w'here they are posted for the time being.
