Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13A] [Entire Act]

State of Punjab - Subsection

Section 13A(b) in The Punjab Legislative Assembly (Grant of Advance to Deputy Ministers) Rules, 1979

(b)Certified that I shall hypothecate the petrol driven Motor-Car or a Jeep before the drawal of the advance for its conversion to diesel driven vehicle;