Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(a) in Tamil Nadu Educational Inspection Code

(a)Divisional Inspectors, District Educational Officers and Inspectresses and other Gazetted Inspecting Officers may dismiss for gross misconduct, for proved dishonesty, or for continued inefficiency, all subordinates whose appointment vest in them.