Section 3 in Orissa Electricity Regulatory Commission (Determination of Open Access Charges) Regulations, 2006
3. Extent of Application.
- These Regulations shall apply to Open Access Customers for use of intra-State transmission and distribution systems in the State within the meaning of the term defined in Sub-section (37) & (19) respectively of Section 2 of the Act.Chapter-II Charges for Open Access
