Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 368] [Entire Act] State of Uttar Pradesh - Subsection Section 368(d) in Rules under the United Provinces Excise Act, 1910 (d)The signature of the highest bidder and the next two lower bidders shall be taken on the bid sheet.
