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Madras High Court

M/S Metro Films Pvt.Ltd vs The Junior Engineer on 14 October, 2019

Author: T.Raja

Bench: T.Raja

                                                                                         W.P.No.4099 of 2013

                                     IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED: 14.10.2019

                                                           CORAM

                                          THE HONOURABLE MR.JUSTICE T.RAJA

                                                    W.P.No.4099 of 2013

                      M/s Metro Films Pvt.Ltd.,
                      rep.by its Director J.Jayakumar
                      Thiruvelangadu
                      Kancheepuram District                          ..     Petitioner

                                                             -vs-

                      1. The Junior Engineer
                         Tamil Nadu Electricity Board
                         Kancheepuram Electricity Zone
                         Tamil Nadu Generative of Electricity
                          Distribution Corporation (TANGEDCO)
                         Thiruvelangadu 613 210
                         Kancheepuram District

                      2. The Executive Engineer
                         Tamil Nadu Generative of Electricity
                          Distribution Corporation (TANGEDCO)
                         Kancheepuram Division
                         Kancheepuram District                       ..     Respondents

                             Petition under Article 226 of the Constitution of India, praying to issue a
                      Writ of Certiorarified Mandamus, calling for the records comprised in the
                      proceedings of the first respondent bearing Ka.No.ENIPO/EPA/Thiru/Ko.Thani/
                      No.142 dated 18.10.2012 and quash the same and consequently directing the
                      respondents not to proceed with the collection of the short fall amount pursuant
                      to the order bearing Ka.No.ENIPO/EPA/Thiru/Ko.Thani/No.142 dated 18.10.2012
                      issued by the first respondent other than the following due process of law.

                                   For Petitioner             ::     Mr.T.T.Ravichandran


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http://www.judis.nic.in
                                                                                   W.P.No.4099 of 2013

                                   For Respondents           ::     Mr.S.K.Raameshuwar
                                                                    Standing Counsel

                                                          ORDER

Learned counsel for the petitioner submitted that the prayer in the writ petition has become infructuous and the same may be dismissed. Recording his statement, the writ petition is dismissed as infructuous. Consequently, M.P.Nos.1 & 2 of 2013 are also dismissed. No costs.

Speaking/Non speaking order 14.10.2019 ss To

1. The Junior Engineer Tamil Nadu Electricity Board Kancheepuram Electricity Zone Tamil Nadu Generation and Distribution Corporation Ltd., (TANGEDCO) Thiruvelangadu 613 210 Kancheepuram District

2. The Executive Engineer Tamil Nadu Generation and Distribution Corporation Ltd., (TANGEDCO) Kancheepuram Division Kancheepuram District 2/3 http://www.judis.nic.in W.P.No.4099 of 2013 T.RAJA, J.

ss W.P.No.4099 of 2013 14.10.2019 3/3 http://www.judis.nic.in