Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 36 in Delhi High Court (Original Side) Rules, 2018 (36)Application for issue of proclamations of sale under Order XXI, rule 66, and for direction as to publication thereof under Order XXI, rule 67 of the Code;
