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National Green Tribunal

News Item Titled Threat To Groundwater ... vs Krishna Sahakari Sakkare Karkhane ... on 14 April, 2025

Author: Satyagopal Korlapati

Bench: Satyagopal Korlapati

Item No.09:

              BEFORE THE NATIONAL GREEN TRIBUNAL
                   SOUTHERN ZONE, CHENNAI


                  Original Application No.255 of 2024 (SZ)
                           [Earlier O.A. No.879 of 2024 (PB)]


IN THE MATTER OF:

      Tribunal on its own motion SUO MOTU
      based on the news item published in
      Deccan Herald, dated: 01-07-2024, under
      the caption "Threat to groundwater
      Belagavi sugar factory under lens".

                                        With


      Krishna Sahakari Sakkare Karkhane Niyamit,
      Through its Chairman, Karnataka and Ors.
                                                                ...Respondent(s)

Date of hearing: 14.04.2025.

Matter stands adjourned to 30.07.2025.

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