National Green Tribunal
News Item Titled Threat To Groundwater ... vs Krishna Sahakari Sakkare Karkhane ... on 14 April, 2025
Author: Satyagopal Korlapati
Bench: Satyagopal Korlapati
Item No.09:
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
Original Application No.255 of 2024 (SZ)
[Earlier O.A. No.879 of 2024 (PB)]
IN THE MATTER OF:
Tribunal on its own motion SUO MOTU
based on the news item published in
Deccan Herald, dated: 01-07-2024, under
the caption "Threat to groundwater
Belagavi sugar factory under lens".
With
Krishna Sahakari Sakkare Karkhane Niyamit,
Through its Chairman, Karnataka and Ors.
...Respondent(s)
Date of hearing: 14.04.2025.
Matter stands adjourned to 30.07.2025.
Page 1 of 1