Chattisgarh High Court
Surekha Barapatre vs State Of Chhattisgarh on 18 February, 2025
1/1 HIGH COURT OF CHHATTISGARH AT BILASPUR Digitally signed by RAHUL RAHUL JHA JHA Date:
2025.02.18 16:04:16 WPC No. 2169 of 2022 +0530 SUREKHA BARAPATRE versus STATE OF CHHATTISGARH Order on Board 18/02/2025 Mr. Gary Mukhopadhyaya, Advocate for the petitioner. Mr. Satish Gupta, Govt. Advocate for the State. Learned counsel for the petitioner seeks two weeks' time to file rejoinder. List this case after two weeks.
Sd/-
(BIBHU DATTA GURU) Judge Rahul