Andhra Pradesh High Court - Amravati
Koppolu Anil Kumar vs Duddukuru Koppolu Lakshmi Prasanna on 29 August, 2025
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE No:C.M.A.No.571 of 2025
PROCEEDING SHEET
SL. DATE ORDER OFFICE
NO. NOTE
02 29.08.2025 NJS,J & GTK,J
C.M.A.No.571 of 2025
As the appeal is preferred against the order
granting decree for divorce, there shall be interim
suspension as prayed for.
Issue notice to respondent.
Learned counsel for the appellant is permitted to take out personal notice on the respondent and file proof of service in the Registry.
List on 24.10.2025.
______ NJS, J ______ GTK, J Ssv