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[Cites 0, Cited by 0] [Section 266(3)] [Section 266] [Entire Act]

Union of India - Subsection

Section 266(3)(e) in Government of India Act, 1935

(e)on any claim for the award of a pension in respect of injuries sustained by a person while serving His Majesty in a civil capacity in India, and any question as to the amount of any such award,