Himachal Pradesh High Court
Daleep Singh vs . State Of Hp & Ors. on 29 August, 2025
Bench: Vivek Singh Thakur, Sushil Kukreja
Daleep Singh Vs. State of HP & ors.
CWP No.13526 of 2025 .
29.08.2025 Present: Ms. Seema K. Guleria, Advocate, for the petitioner.
Ms. Sharmila Patial, Additional Advocate General, for the respondents-State.
CWP No.13526 of 2025 Notice. Ms. Sharmila Patial, learned Additional Advocate General, appears, waives and accepts service of notice on behalf of the respondents and seeks time to file reply. Be filed, as prayed, within two weeks.
List for consideration on 18.09.2025.
CMP No.20309 of 2025 Applicant-petitioner is exempted from filing complete copy of Annexure P-3, as prayed, subject to filing the same within seven days as and when directed to do so. Application stands disposed of.
( Vivek Singh Thakur ) Judge ( Sushil Kukreja ) Judge August 29, 2025 (V.Himalvi) ::: Downloaded on - 29/08/2025 21:35:10 :::CIS