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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(10) in The Sugar Development Fund Rules, 1983

(10)A sugar [undertaking in respect of a sugar] [Substituted vide GSR 599 dated 30.07.2012.] factory claiming reimbursement of expenditure in respect of 7(iii) above shall produce a distance certificate from the concerned Port authorities specifying the distance between railhead nearest to the port and the point of loading at the port.