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[Cites 0, Cited by 0] [Section 32(6)] [Section 32] [Entire Act]

State of Andhra Pradesh - Subsection

Section 32(6)(a) in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

(a)Prepare a list of Headmasters of Zilla Parishad, Government and Government Aided High Schools with good academic and administrative record and experience and provide the same to the members ;