Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Assam - Subsection Section 27(e) in The Assam Cinemas (Regulation) Rules, 1960 (e)Every ticket shall be tom into two parts at the time of admission, one part thereof, shall be retained by the gate-keeper, the other part remaining with the holder.
