Section 6(2) in The Uttar Banga Krishi Viswavidyalaya Act, 2000
(2)Nothing contained in sub-section (1) shall require the University-(a)to admit to any course of study any person who does not possess the prescribed academic qualifications or standard;(b)to retain on the rolls of the University any student whose academic record is below the minimum standard required for the award of a degree, diploma or other academic distinctions;(c)to admit any person, or retain any student, whose conduct is prejudicial to the interest of the University or the rights and privileges of the students or the employees;(d)to admit to any course of study students larger in number than those prescribed.
